Sonu vs State Of U.P.
2011 Latest Caselaw 3283 ALL

Citation : 2011 Latest Caselaw 3283 ALL
Judgement Date : 29 July, 2011

Allahabad High Court

Sonu vs State Of U.P. on 29 July, 2011

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20049 of 2011
 

 
Petitioner :- Sonu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Anil Kumar Shukla
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

It is submitted by learned A.G.A.that he has not received the instruction.

Put up on 3.8.2011 as fresh.

Order Date :- 29.7.2011

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