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Kalu vs State Of U.P.
2011 Latest Caselaw 3279 ALL

Citation : 2011 Latest Caselaw 3279 ALL
Judgement Date : 29 July, 2011

Allahabad High Court
Kalu vs State Of U.P. on 29 July, 2011
Bench: Amar Saran, Shyam Shankar Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4372 of 2011
 

 
Petitioner :- Kalu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- O.P. Rai
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Shyam Shankar Tiwari,J.

Admit.

Call for the lower court record at an early date.

List and connect alongwith Criminal Appeal No.3900 of 2011. Meanwhile learned Additional Government Advocate may file written objections under first proviso to section 389(1) Cr.P.C.

Order Date :- 29.7.2011

RU

 

 

 
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