General Manager, U.P. State Sugar ... vs M/S Lal & Kumar Humayunpur Nartoli ...
2011 Latest Caselaw 3271 ALL

Citation : 2011 Latest Caselaw 3271 ALL
Judgement Date : 29 July, 2011

Allahabad High Court

General Manager, U.P. State Sugar ... vs M/S Lal & Kumar Humayunpur Nartoli ... on 29 July, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- FIRST APPEAL FROM ORDER No. - 853 of 2001
 

 
Petitioner :- General Manager, U.P. State Sugar Corpn., & Others
 
Respondent :- M/S Lal & Kumar Humayunpur Nartoli & Others
 
Petitioner Counsel :- Rajendra Kumar Srivastava,Dr. Y.K. Srivastava
 
Respondent Counsel :- H.N. Singh,S R Verma
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

This appeal was dismissed for default on 1.4.2010. The appellant has filed an application to recall this order.

The cause shown is sufficient. The order dated 1.4.2010 is recalled .The appeal is restored to its original number. List this case in the next cause list before the appropriate Bench.

With the aforesaid observations, the application is disposed of.

Order Date :- 29.7.2011

Download the LatestLaws.com Mobile App