Citation : 2011 Latest Caselaw 3237 ALL
Judgement Date : 28 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 42202 of 2011 Petitioner :- Ku. Sapna Mishra (Minor) Respondent :- State Of U.P. And Others Petitioner Counsel :- Rakesh Chanda Tiwari Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Learned Standing Counsel has accepted notice on behalf of respondents.
A month's time is accorded to the learned Standing counsel to file counter affidavit.
List this matter on 05.09.2011. On the next date outcome of scrutiny application be informed and coupled with this answer sheets of Mathematics I, II & III paper of Intermediate Examination -2011 be produced before this Court.
Order Date :- 28.7.2011
SRY
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