C/M Shri Shivaji National Inter ... vs State Of U.P. And Others
2011 Latest Caselaw 3215 ALL

Citation : 2011 Latest Caselaw 3215 ALL
Judgement Date : 28 July, 2011

Allahabad High Court

C/M Shri Shivaji National Inter ... vs State Of U.P. And Others on 28 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 41985 of 2011
 

 
Petitioner :- C/M Shri Shivaji National Inter College And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- H.K. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned Standing Counsel has accepted notice on behalf of respondent Nos 1, 2 and 3. Issue notice to respondent Nos. 4 and 5.

A month's time is accorded to each of the respondents to file counter affidavit.

List this matter on 05.09.2011. On the next date fixed, District Inspector of Schools, Mirzapur is directed to submit his report along with the counter affidavit.

Order Date :- 28.7.2011

SRY

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