Kishori And Another vs Heera Lal Jayaswal And Others
2011 Latest Caselaw 3210 ALL

Citation : 2011 Latest Caselaw 3210 ALL
Judgement Date : 28 July, 2011

Allahabad High Court

Kishori And Another vs Heera Lal Jayaswal And Others on 28 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1128 of 2011
 

 
Petitioner :- Kishori And Another
 
Respondent :- Heera Lal Jayaswal And Others
 
Petitioner Counsel :- Ashok Malviya
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Civil Misc. Delay Condonation Application No. 211789 of 2011

Issue notice on the aforementioned Delay Condonation Application.

Notice will be issued by Registered Post A.D. fixing 5th December, 2011 .

Requisite steps will be taken within three weeks.

List this case on 5th December, 2011 for consideration of the aforementioned Delay Condonation Application.

Order Date :- 28.7.2011

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