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Smt. Kamla Alias Shiverani vs Brahampal Singh And Others
2011 Latest Caselaw 3186 ALL

Citation : 2011 Latest Caselaw 3186 ALL
Judgement Date : 28 July, 2011

Allahabad High Court
Smt. Kamla Alias Shiverani vs Brahampal Singh And Others on 28 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2565 of 2011
 

 
Petitioner :- Smt. Kamla Alias Shiverani
 
Respondent :- Brahampal Singh And Others
 
Petitioner Counsel :- Yadu Nath Singh Raghav,S.M. Pandey
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Admit.

Issue notice.

Order Date :- 28.7.2011

NS

 

 

 
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