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Abhishek Mishra vs State Of U.P. And Others
2011 Latest Caselaw 3183 ALL

Citation : 2011 Latest Caselaw 3183 ALL
Judgement Date : 28 July, 2011

Allahabad High Court
Abhishek Mishra vs State Of U.P. And Others on 28 July, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 41969 of 2011
 

 
Petitioner :- Abhishek Mishra
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Shiva Kant Awasthi,Sudeep Pathak
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned Standing Counsel has accepted notice on behalf of respondent nos. 1 to 3.

A month's time is accorded to the learned Standing counsel to file counter affidavit.

List this matter on 05.09.2011. On the next date outcome of scrutiny application be informed and coupled with this answer sheet of Science subject  of High School School Examination -2011  be produced before this Court.

Order Date :- 28.7.2011

SRY

 

 

 
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