Chandar Mal vs State Of U.P. & Others
2011 Latest Caselaw 3152 ALL

Citation : 2011 Latest Caselaw 3152 ALL
Judgement Date : 27 July, 2011

Allahabad High Court

Chandar Mal vs State Of U.P. & Others on 27 July, 2011

Bench: R.K. Agrawal, Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 71908 of 2009
 

 
Petitioner :- Chandar Mal
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Pankaj Dubey,Pankaj Srivastava
 
Respondent Counsel :- C.S.C.,Ramendra Pratap Singh
 

 
Hon'ble R.K. Agrawal,J.

Hon'ble Sunil Hali,J.

Sri Pankaj Dubey, learned counsel for the petitioner states that the petitioner does not want to press this writ petition.

The writ petition is accordingly dismissed as not pressed.

Interim order, if any, is vacated.

Order Date :- 27.7.2011

AM/-

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