Shaukeen vs State Of U.P.
2011 Latest Caselaw 3149 ALL

Citation : 2011 Latest Caselaw 3149 ALL
Judgement Date : 27 July, 2011

Allahabad High Court

Shaukeen vs State Of U.P. on 27 July, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14542 of 2011
 

 
Petitioner :- Shaukeen
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ajay Kumar Chaudhary,Preet Pal Singh
 
Respondent Counsel :- Govt. Avocate
 

 
Hon'ble Shri Kant Tripathi,J.

Put up with the connected Criminal Misc. Bail Application No. 10052 of 2011 on 29.07.2011 as fresh.

Order Date :- 27.7.2011

shailesh

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