Manoj vs State Of U.P.
2011 Latest Caselaw 3143 ALL

Citation : 2011 Latest Caselaw 3143 ALL
Judgement Date : 27 July, 2011

Allahabad High Court

Manoj vs State Of U.P. on 27 July, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19261 of 2011
 

 
Petitioner :- Manoj
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Vidya Prakash Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha and supplementary affidavit filed by Sri R.P. Singh Advocate on behalf of the applicant are taken on record.

Learned AGA pays for and is granted three weeks time to file counter affidavit.

List thereafter in the week commencing 23.8.2011.

Order Date :- 27.7.2011

Gss

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