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Smt. Alka Jain vs Collector Agra & Others
2011 Latest Caselaw 3136 ALL

Citation : 2011 Latest Caselaw 3136 ALL
Judgement Date : 27 July, 2011

Allahabad High Court
Smt. Alka Jain vs Collector Agra & Others on 27 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 393 of 1999
 

 
Petitioner :- Smt. Alka Jain
 
Respondent :- Collector Agra & Others
 
Petitioner Counsel :- Dilip Gupta
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

On prayer made on behalf of Smt. Sunita Agrawal, learned counsel for the appellant, the case is directed to be listed after three weeks, so as to enable her to obtain instructions in the matter.

Order Date :- 27.7.2011

NS

 

 

 
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