Yamin Rana vs State Of U.P.
2011 Latest Caselaw 3127 ALL

Citation : 2011 Latest Caselaw 3127 ALL
Judgement Date : 27 July, 2011

Allahabad High Court

Yamin Rana vs State Of U.P. on 27 July, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14546 of 2011
 

 
Petitioner :- Yamin Rana
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- M.I. Farooqui,Sharad Malviya
 
Respondent Counsel :- Govt. Avocate
 

 
Hon'ble Shri Kant Tripathi,J.

Supplementary affidavit filed on behalf of the applicant is taken on record.

Learned AGA prays for and is granted ten days time to seek instructions on the supplementary affidavit.

Put up on 9th August 2011 as fresh.

Order Date :- 27.7.2011

shailesh

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