Smt. Sandhya Mishra And Others vs State Of U.P. And Others
2011 Latest Caselaw 3126 ALL

Citation : 2011 Latest Caselaw 3126 ALL
Judgement Date : 27 July, 2011

Allahabad High Court

Smt. Sandhya Mishra And Others vs State Of U.P. And Others on 27 July, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 41272 of 2011
 

 
Petitioner :- Smt. Sandhya Mishra And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.C.Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Connect it with Civil Misc. Writ Petition Nos. 16584 of 2011 and 7482 of 2011.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 27.7.2011

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