M/S. The Straw Board ... vs Smt. Sulochana Devi
2011 Latest Caselaw 3114 ALL

Citation : 2011 Latest Caselaw 3114 ALL
Judgement Date : 27 July, 2011

Allahabad High Court

M/S. The Straw Board ... vs Smt. Sulochana Devi on 27 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 212 of 1998
 

 
Petitioner :- M/S. The Straw Board Manufacturing Company Ltd.
 
Respondent :- Smt. Sulochana Devi
 
Petitioner Counsel :- R.K. Awasthi
 
Respondent Counsel :- Sulochana Devi,Manu Saxena
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Sri R.K. Awasthi, learned counsel for the appellant, has sent illness slip.

The case is passed over for the day.

Order Date :- 27.7.2011

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