State Of Haryana Through ... vs M/S. Universal Art Press
2011 Latest Caselaw 3107 ALL

Citation : 2011 Latest Caselaw 3107 ALL
Judgement Date : 27 July, 2011

Allahabad High Court

State Of Haryana Through ... vs M/S. Universal Art Press on 27 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 376 of 2000
 

 
Petitioner :- State Of Haryana Through Secretary Lottery Department
 
Respondent :- M/S. Universal Art Press
 
Petitioner Counsel :- R.P. Dubey,C.S.C.
 
Respondent Counsel :- Yasharth,Smt.Anita Tripathi
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Smt. Anita Tripathi, Advocate, has sent illness slip.

The case is passed over for the day.

Order Date :- 27.7.2011

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