Gulab Chauhan And Others vs State Of U.P.
2011 Latest Caselaw 3071 ALL

Citation : 2011 Latest Caselaw 3071 ALL
Judgement Date : 26 July, 2011

Allahabad High Court

Gulab Chauhan And Others vs State Of U.P. on 26 July, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4275 of 2011
 

 
Petitioner :- Gulab Chauhan And Others
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- D.R.S. Chauhan
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

Heard learned counsel for the appellants and the learned AGA for the State and perused the record.

Admit.

Summon the lower court's record. List in due course.

Order Date :- 26.7.2011

shailesh

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