Braj Mohan vs State Of U.P. And Others
2011 Latest Caselaw 3069 ALL

Citation : 2011 Latest Caselaw 3069 ALL
Judgement Date : 26 July, 2011

Allahabad High Court

Braj Mohan vs State Of U.P. And Others on 26 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 41155 of 2011
 

 
Petitioner :- Braj Mohan
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- P.C. Pathak
 
Respondent Counsel :- C.S.C.,Mohan Dharia
 

 
Hon'ble V.K. Shukla,J.

In view of the facts mentioned on page 44 of the paper book, that in the capacity of a counsel I had represented one of the parties, put up this case as fresh case day after tomorrow before another Bench, after taking nomination from Hon'ble the Chief Justice/Senior Judge.

Order Date :- 26.7.2011

SRY

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