Smt. Sheela Devi And Others vs Smt. Rajani
2011 Latest Caselaw 3016 ALL

Citation : 2011 Latest Caselaw 3016 ALL
Judgement Date : 25 July, 2011

Allahabad High Court

Smt. Sheela Devi And Others vs Smt. Rajani on 25 July, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 638 of 2011
 

 
Petitioner :- Smt. Sheela Devi And Others
 
Respondent :- Smt. Rajani
 
Petitioner Counsel :- Rishi Chadha
 
Respondent Counsel :- Kharag Singh
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed, put up as fresh on 27.7.2011.

Order Date :- 25.7.2011

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