Baba Caterers And Another vs Union Of India And Others
2011 Latest Caselaw 3011 ALL

Citation : 2011 Latest Caselaw 3011 ALL
Judgement Date : 25 July, 2011

Allahabad High Court

Baba Caterers And Another vs Union Of India And Others on 25 July, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 799 of 2011
 

 
Petitioner :- Baba Caterers And Another
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Prakash Padia
 
Respondent Counsel :- Govind Saran,Vivek Singh
 

 
Hon'ble Dilip Gupta,J.

Illness slip has been sent by Sri R.S. Shukla, learned counsel for the respondents. List this petition in the next cause list peremptorily.

Order Date :- 25.7.2011

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