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Bhagwan Das vs Suresh Chandra And Others
2011 Latest Caselaw 3009 ALL

Citation : 2011 Latest Caselaw 3009 ALL
Judgement Date : 25 July, 2011

Allahabad High Court
Bhagwan Das vs Suresh Chandra And Others on 25 July, 2011
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 180 of 2011
 

 
Petitioner :- Bhagwan Das
 
Respondent :- Suresh Chandra And Others
 
Petitioner Counsel :- Aditya Kumar Tripathi
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed, put up as fresh on 28.7.2011.

Order Date :- 25.7.2011

NS

 

 

 
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