Shashi Lata Devi vs State Of U.P. And Others
2011 Latest Caselaw 3008 ALL

Citation : 2011 Latest Caselaw 3008 ALL
Judgement Date : 25 July, 2011

Allahabad High Court

Shashi Lata Devi vs State Of U.P. And Others on 25 July, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 40841 of 2011
 

 
Petitioner :- Shashi Lata Devi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- P.S.Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

The matter relates to Education Service. Therefore, it is not cognizable by this Bench.

Office is directed to place the matter before the appropriate Bench day after tomorrow i.e. on 27.7.2011 as fresh.

Order Date :- 25.7.2011

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