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Radhey Shyam Shukla vs State Of U.P. & Another
2011 Latest Caselaw 3004 ALL

Citation : 2011 Latest Caselaw 3004 ALL
Judgement Date : 25 July, 2011

Allahabad High Court
Radhey Shyam Shukla vs State Of U.P. & Another on 25 July, 2011
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 5877 of 2005
 

 
Petitioner :- Radhey Shyam Shukla
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Rahul Mishra
 
Respondent Counsel :- C.S.C.,Amit Sthalekar,K.R.Sirohi
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed, put up on 28.7.2011.

Order Date :- 25.7.2011

NS

 

 

 
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