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Ved Prakash vs State Of U.P.
2011 Latest Caselaw 3003 ALL

Citation : 2011 Latest Caselaw 3003 ALL
Judgement Date : 25 July, 2011

Allahabad High Court
Ved Prakash vs State Of U.P. on 25 July, 2011
Bench: Shri Kant Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10647 of 2011
 

 
Petitioner :- Ved Prakash
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sunita Chauhan
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

Put up on 8th August 2011 as fresh. On the next date, the Investigating Officer is required to be present in person before this Court along with the case diary and relevant records relating to the criminal history of the applicant.

Let a free copy of this order be given to the learned AGA today for compliance.

Order Date :- 25.7.2011

shailesh

 

 

 
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