Citation : 2011 Latest Caselaw 3001 ALL
Judgement Date : 25 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 41078 of 2011 Petitioner :- Ram Bharose Respondent :- State Of U.P. And Others Petitioner Counsel :- Udai Chandani,Amrit Raj Chaurasiya,Ashok Khare Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 25.7.2011
OP
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