Shushil Kumar And Others vs Uttar Pradesh Krishi Utpadan ...
2011 Latest Caselaw 2980 ALL

Citation : 2011 Latest Caselaw 2980 ALL
Judgement Date : 25 July, 2011

Allahabad High Court

Shushil Kumar And Others vs Uttar Pradesh Krishi Utpadan ... on 25 July, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 632 of 2011
 

 
Petitioner :- Shushil Kumar And Others
 
Respondent :- Uttar Pradesh Krishi Utpadan Mandi Samiti Thru' Its Secy.
 
Petitioner Counsel :- Rajesh Gupta
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed, put up as fresh on 28.7.2011.

Order Date :- 25.7.2011

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