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Kumar Saurabh And Others vs State Of U.P. And Others
2011 Latest Caselaw 2965 ALL

Citation : 2011 Latest Caselaw 2965 ALL
Judgement Date : 22 July, 2011

Allahabad High Court
Kumar Saurabh And Others vs State Of U.P. And Others on 22 July, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 40754 of 2011
 

 
Petitioner :- Kumar Saurabh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vivek Prakash Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List in the week commencing 5.9.2011.

Order Date :- 22.7.2011

OP

 

 

 
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