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Sanjay Kumar Dubey vs R.T.O., Kanpur And Others
2011 Latest Caselaw 2954 ALL

Citation : 2011 Latest Caselaw 2954 ALL
Judgement Date : 22 July, 2011

Allahabad High Court
Sanjay Kumar Dubey vs R.T.O., Kanpur And Others on 22 July, 2011
Bench: Prakash Krishna, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 
Civil Misc. Restoration Application No. 196738 of 2008
 
IN
 
Civil Misc. Restoration Appliation No.           of 2008
 
IN
 
Case :- WRIT TAX No. - 1748 of 2002
 

 
Petitioner :- Sanjay Kumar Dubey
 
Respondent :- R.T.O., Kanpur And Others
 
Petitioner Counsel :- K.K.Tripathi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Yogesh Chandra Gupta,J.

List has been revised. None is present to press the restoration application in restoration application which is accompanied by an application for condonation of delay. Both the applications are hereby rejected.

Order Date :- 22.7.2011

NS

 

 

 
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