Pushkar Mehrotra vs Hon'Ble The Chief Justice High ...
2011 Latest Caselaw 2916 ALL

Citation : 2011 Latest Caselaw 2916 ALL
Judgement Date : 21 July, 2011

Allahabad High Court

Pushkar Mehrotra vs Hon'Ble The Chief Justice High ... on 21 July, 2011

Bench: Sunil Ambwani, Vikram Nath, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 28424 of 1997
 

 
Petitioner :- Pushkar Mehrotra
 
Respondent :- Hon'Ble The Chief Justice High Court Of Judicature & Others
 
Petitioner Counsel :- K.K. Roy,Daya Shankar Mishra,R.K. Awasthi,R.K. Jain (Sr. Adv.)
 
Respondent Counsel :- C.S.C.,S.K. Mishra,Sanjay Kumar
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Vikram Nath,J.

Hon'ble Kashi Nath Pandey,J.

For order see our order of date passed in Writ Petition No.4502 of 1982.

Order Date :- 21.7.2011

SP/

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