People`S Union For Civil ... vs State Of U.P. And Others
2011 Latest Caselaw 2909 ALL

Citation : 2011 Latest Caselaw 2909 ALL
Judgement Date : 21 July, 2011

Allahabad High Court

People`S Union For Civil ... vs State Of U.P. And Others on 21 July, 2011

Bench: Sunil Ambwani, Vikram Nath, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 1533 of 1996
 

 
Petitioner :- People`S Union For Civil Liberties
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- K.K.Ray,N.C. Rajvanshi,R.K. Jain,Sudhanshu Dhulia
 
Respondent Counsel :- S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Vikram Nath,J.

Hon'ble Kashi Nath Pandey,J.

For order see our order of date passed in Writ Petition No.4502 of 1982.

Order Date :- 21.7.2011

SP/

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