Chandrapal Singh vs State Of U.P. And Others
2011 Latest Caselaw 2883 ALL

Citation : 2011 Latest Caselaw 2883 ALL
Judgement Date : 20 July, 2011

Allahabad High Court

Chandrapal Singh vs State Of U.P. And Others on 20 July, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 39911 of 2011
 

 
Petitioner :- Chandrapal Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Kartikeya Saran
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

The relief, which the petitioner sought, cannot be granted. The petitioner wants to amend the relief.

Put up day after tomorrow i.e. on 22.7.2001 as fresh to file an amendment application.

Order Date :- 20.7.2011

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