Ashu vs State Of U.P.
2011 Latest Caselaw 2881 ALL

Citation : 2011 Latest Caselaw 2881 ALL
Judgement Date : 20 July, 2011

Allahabad High Court

Ashu vs State Of U.P. on 20 July, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18417 of 2011
 

 
Petitioner :- Ashu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Mohd. Khalil
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned AGA prays for and is granted three weeks time to file counter affidavit along with copy of statement recorded under section 164 Cr.P.C.

List thereafter in the week commencing 16.8.2011.

Order Date :- 20.7.2011

Gss

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