Bajaj Allianz General Insurance ... vs Smt. Kiran Devi And Others
2011 Latest Caselaw 2864 ALL

Citation : 2011 Latest Caselaw 2864 ALL
Judgement Date : 19 July, 2011

Allahabad High Court

Bajaj Allianz General Insurance ... vs Smt. Kiran Devi And Others on 19 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1033 of 2011
 

 
Petitioner :- Bajaj Allianz General Insurance Co. Ltd.
 
Respondent :- Smt. Kiran Devi And Others
 
Petitioner Counsel :- Nishant Shukla
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

As prayed by Sri Nishant Shukla, learned counsel for the appellant, the case is directed to be put up as fresh on 11th August, 2011 so as to enable him to do the needful to meet the objections raised in the report of Stamp Reporter dated 15th July, 2011.

Order Date :- 19.7.2011

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