Chootey Lal vs New India Insurance Co. Ltd. And ...
2011 Latest Caselaw 2863 ALL

Citation : 2011 Latest Caselaw 2863 ALL
Judgement Date : 19 July, 2011

Allahabad High Court

Chootey Lal vs New India Insurance Co. Ltd. And ... on 19 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2451 of 2011
 

 
Petitioner :- Chootey Lal
 
Respondent :- New India Insurance Co. Ltd. And Others
 
Petitioner Counsel :- Yogesh Srivastava
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

On prayer made by Sri Yogesh Srivastava, learned counsel for the appellant, the case is directed to be put up as fresh on 12th August, 2011.

Order Date :- 19.7.2011

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