Rajveer Singh vs State Of U.P. And Others
2011 Latest Caselaw 2862 ALL

Citation : 2011 Latest Caselaw 2862 ALL
Judgement Date : 19 July, 2011

Allahabad High Court

Rajveer Singh vs State Of U.P. And Others on 19 July, 2011

Bench: Krishna Murari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 38563 of 2011
 

 
Petitioner :- Rajveer Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Siddharth Khare,Ashok Khare
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Krishna Murari,J.

Put up on 26.7.2011 before appropriate court. On which date learned Standing Counsel shall produce the record of the answer-sheets pertaining to the petitioner of paper no.1 Hindi Essay.

Let a copy of this order be provided to the learned Standing Counsel free of charge within 24 hours.

Order Date :- 19.7.2011

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