Smt. Munni Devi vs State Of U.P. And Others
2011 Latest Caselaw 2861 ALL

Citation : 2011 Latest Caselaw 2861 ALL
Judgement Date : 19 July, 2011

Allahabad High Court

Smt. Munni Devi vs State Of U.P. And Others on 19 July, 2011

Bench: Krishna Murari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 38553 of 2011
 

 
Petitioner :- Smt. Munni Devi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Nisar Uddin,Arvind Kumar Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Krishna Murari,J.

As prayed, list after three weeks.

Order Date :- 19.7.2011

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