Agra Vanasthali Mahavidyalaya ... vs State Of U.P. U.P. Thro. Prin. ...
2011 Latest Caselaw 2853 ALL

Citation : 2011 Latest Caselaw 2853 ALL
Judgement Date : 19 July, 2011

Allahabad High Court

Agra Vanasthali Mahavidyalaya ... vs State Of U.P. U.P. Thro. Prin. ... on 19 July, 2011

Bench: Devi Prasad Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. SINGLE No. - 4097 of 2011
 

 
Petitioner :- Agra Vanasthali Mahavidyalaya Jharna Nala, Agra Through Its
 
Respondent :- State Of U.P. U.P. Thro. Prin. Secy. Higher Education & 2 Or
 
Petitioner Counsel :- Manish Kumar
 
Respondent Counsel :- C.S.C.,Anurag Verma,Kuldeep Pati Tripathi
 

 
Hon'ble Devi Prasad Singh,J.

For orders, see order of date passed on separate sheets in leading Writ Petition No.4070 (M/S) of 2011 decided together by a common judgment.

[Justice Devi Prasad Singh]

Order Date :- 19.7.2011

Rajneesh AR-PS)

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