Balram Singh (Since Deceased) And ... vs Saurabh Chaturvedi And Another
2011 Latest Caselaw 2847 ALL

Citation : 2011 Latest Caselaw 2847 ALL
Judgement Date : 19 July, 2011

Allahabad High Court

Balram Singh (Since Deceased) And ... vs Saurabh Chaturvedi And Another on 19 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1030 of 2011
 

 
Petitioner :- Balram Singh (Since Deceased) And Others
 
Respondent :- Saurabh Chaturvedi And Another
 
Petitioner Counsel :- Ashok Kumar
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Civil Misc. (Delay Condonation) Application No. 197443 of 2011

Issue notice on the aforementioned Delay Condonation Application.

Notice will be issued by Registered Post A.D. fixing 21st November, 2011.

Requisite steps will be taken within three weeks.

List this case on 21st November, 2011 for consideration of the aforementioned Delay Condonation Application.

Order Date :- 19.7.2011

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