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Rajesh Kumar Tiwari vs Nagarpalika And Others
2011 Latest Caselaw 2841 ALL

Citation : 2011 Latest Caselaw 2841 ALL
Judgement Date : 19 July, 2011

Allahabad High Court
Rajesh Kumar Tiwari vs Nagarpalika And Others on 19 July, 2011
Bench: Krishna Murari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 27315 of 1993
 

 
Petitioner :- Rajesh Kumar Tiwari
 
Respondent :- Nagarpalika And Others
 
Petitioner Counsel :- Prem Chandra
 
Respondent Counsel :- S.C.
 

 
Hon'ble Krishna Murari,J.

Case called out.

Nobody has appeared on behalf of the petitioner to press this petition. However, I have perused the record.

The petition appears to have become infructuous by efflux of time.

The writ petition accordingly stands dismissed.

Order Date :- 19.7.2011

SM

 

 

 
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