Citation : 2011 Latest Caselaw 2840 ALL
Judgement Date : 19 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18370 of 2011 Petitioner :- Abad Respondent :- State Of U.P. Petitioner Counsel :- Sushil Kumar Pandey Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
On the request made by learned counsel for the applicant put up this case on 21.7.2011 as fresh.
Order Date :- 19.7.2011
Gss
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