Adesh Kumar vs The State Of U.P. And Others
2011 Latest Caselaw 2838 ALL

Citation : 2011 Latest Caselaw 2838 ALL
Judgement Date : 19 July, 2011

Allahabad High Court

Adesh Kumar vs The State Of U.P. And Others on 19 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 39521 of 2011
 

 
Petitioner :- Adesh Kumar
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Ajay Rajendra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent Nos.1 and 2. Issue notice to respondent Nos. 3, 4 and 5.

Each one of the respondents is granted six weeks' time to file counter affidavit.

List after six weeks.

Order Date :- 19.7.2011

SRY

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