Dr. Km.J. Chauguley & Others vs Km. Swetwa & Others
2011 Latest Caselaw 2818 ALL

Citation : 2011 Latest Caselaw 2818 ALL
Judgement Date : 18 July, 2011

Allahabad High Court

Dr. Km.J. Chauguley & Others vs Km. Swetwa & Others on 18 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 201 of 1998
 

 
Petitioner :- Dr. Km.J. Chauguley & Others
 
Respondent :- Km. Swetwa & Others
 
Petitioner Counsel :- V.K. Singh
 
Respondent Counsel :- R.S. Tewari,A.K. Sharma,C.S. Sharma,R.P.Tiwari
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

On joint prayer made by the learned counsel for the parties, the case is directed to be listed after three weeks.

Order Date :- 18.7.2011

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