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Suraj Gangwar vs State Of U.P.
2011 Latest Caselaw 2813 ALL

Citation : 2011 Latest Caselaw 2813 ALL
Judgement Date : 18 July, 2011

Allahabad High Court
Suraj Gangwar vs State Of U.P. on 18 July, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18143 of 2011
 

 
Petitioner :- Suraj Gangwar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sanjeev Kumar Mishra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Supplementary affidavit filed today is  taken on record.

Learned  AGA prays for and is granted three  weeks time to file counter affidavit.

List in the week commencing 16.8.2011.

Order Date :- 18.7.2011

Gss

 

 

 
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