Baijnath Rai vs State Of U.P. And Others
2011 Latest Caselaw 2812 ALL

Citation : 2011 Latest Caselaw 2812 ALL
Judgement Date : 18 July, 2011

Allahabad High Court

Baijnath Rai vs State Of U.P. And Others on 18 July, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 27959 of 2010
 

 
Petitioner :- Baijnath Rai
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Swarn Kumar Srivastava,Anil Kumra Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

List along with the record of Writ Petition Nos. 59214 of 2010, 75834 of 2010, 4810 of 2011 and 57910 of 2010.

Order Date :- 18.7.2011

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