Seema Sirohi vs Sanjay Sirohi
2011 Latest Caselaw 2810 ALL

Citation : 2011 Latest Caselaw 2810 ALL
Judgement Date : 18 July, 2011

Allahabad High Court

Seema Sirohi vs Sanjay Sirohi on 18 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 193 of 1998
 

 
Petitioner :- Seema Sirohi
 
Respondent :- Sanjay Sirohi
 
Petitioner Counsel :- Ashok Bhatnagar
 
Respondent Counsel :- Vivek Chaudhary,U.N. Sharma
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Case called out in the revised list.

Sri Ashok Bhatnager, Advocate, is present for the appellant. None is present for the respondent.

On prayer made by Sri Ashok Bhatnagar, learned counsel for the appellant, the case is directed to be listed after a month so as to enable him to do the needful, as mentioned in the order dated 19.5.2011.

Order Date :- 18.7.2011

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