State Of U.P. vs Ram Prasad Saxena
2011 Latest Caselaw 2806 ALL

Citation : 2011 Latest Caselaw 2806 ALL
Judgement Date : 18 July, 2011

Allahabad High Court

State Of U.P. vs Ram Prasad Saxena on 18 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 566 of 1996
 

 
Petitioner :- State Of U.P.
 
Respondent :- Ram Prasad Saxena
 
Petitioner Counsel :- S.M.A.Kazmi,S.C.
 
Respondent Counsel :- S.M.Dayal
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

On prayer made by the learned Standing Counsel appearing for the appellant, the case is directed to be listed after three weeks, so as to enable him to do the needful, as mentioned in the order dated 21.4.2011.

Order Date :- 18.7.2011

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