Naushad vs State Of U.P.
2011 Latest Caselaw 2804 ALL

Citation : 2011 Latest Caselaw 2804 ALL
Judgement Date : 18 July, 2011

Allahabad High Court

Naushad vs State Of U.P. on 18 July, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18231 of 2011
 

 
Petitioner :- Naushad
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Jitendra Kumar Shishodia
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Sri A.M. Zaidi for the complainant is taken on record.

Learned AGA prays for and is granted three weeks time to file counter affidavit.

Rejoinder affidavit, if any, may be filed within a weeks thereafter.

List in the week commencing 23.8.2011.

Order Date :- 18.7.2011

Gss

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