C/M Madarsa Mazharul Uloom And ... vs State Of U.P. And Others
2011 Latest Caselaw 2799 ALL

Citation : 2011 Latest Caselaw 2799 ALL
Judgement Date : 18 July, 2011

Allahabad High Court

C/M Madarsa Mazharul Uloom And ... vs State Of U.P. And Others on 18 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 38799 of 2011
 

 
Petitioner :- C/M Madarsa Mazharul Uloom And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Indra Raj Singh,Gajendra Pratap
 
Respondent Counsel :- C.S.C.,Ch. N.A. Khan
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent Nos. 1 and 2. Sri Ashok Khare, Senior Advocate assisted by Sri Chaudhary N.A. Khan, Advocate, has entered appearance on behalf of respondent Nos. 3 and 4.

Each one of the respondents is accorded four weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 18.7.2011

SRY

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