Smt. Pushpa Verma vs Sri Preddep Kumar Verma
2011 Latest Caselaw 2795 ALL

Citation : 2011 Latest Caselaw 2795 ALL
Judgement Date : 18 July, 2011

Allahabad High Court

Smt. Pushpa Verma vs Sri Preddep Kumar Verma on 18 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 101 of 1998
 

 
Petitioner :- Smt. Pushpa Verma
 
Respondent :- Sri Preddep Kumar Verma
 
Petitioner Counsel :- A.D. Prabhakar
 
Respondent Counsel :- Pk Jain
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

As prayed by Sri Ashok Kumar Tripathi, Advocate, holding brief of Sri A. D. Prabhakar, learned counsel for the appellant, the case is directed to be listed after three weeks so as to enable him to obtain instructions in the matter.

Order Date :- 18.7.2011

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