Zila Panchayat Mathura And ... vs The Dy. Labour Commissioner, Agra ...
2011 Latest Caselaw 2793 ALL

Citation : 2011 Latest Caselaw 2793 ALL
Judgement Date : 18 July, 2011

Allahabad High Court

Zila Panchayat Mathura And ... vs The Dy. Labour Commissioner, Agra ... on 18 July, 2011

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 37865 of 2003
 

 
Petitioner :- Zila Panchayat Mathura And Another
 
Respondent :- The Dy. Labour Commissioner, Agra And Others
 
Petitioner Counsel :- Krishna Mohan
 
Respondent Counsel :- C.S.C.,Rajesh Tiwari
 
Hon'ble Sudhir Agarwal, J.

As prayed, two weeks' time is allowed to file rejoinder affidavit.

List thereafter.

Dt. 18.7.2011

PS-37865/03

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